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[Cites 0, Cited by 0] [Section 51A(6A)] [Section 51A] [Entire Act]

State of Maharashtra - Subsection

Section 51A(6A)(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ii)for sub-section (6), the following sub-section shall be substituted, namely :—