Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(xii) in Martin Luther Christian University Act, 2005

(xii)To establish such special centres or other units for research and instructions as are in the opinion of University, necessary for the furtherance off its objects;