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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of West Bengal - Subsection

Section 3B(2)(c) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(c)in case of land situated within the jurisdiction of any notified authority or area or Development authority, in respect of sector/ block/phase wise or plot wise;