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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(2)(ii) in Punjab State Veterinary Council Rules, 1997

(ii)rupees one per month beyond the period of one year from the date specified in sub-rule (1) in addition to rupees fifteen specified in clause (i) subject to a maximum of rupees twenty.