Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(d) in The Taxation Laws (Amendment) Act, 2007 (d)in sub- section (5), in clauses (a) and (b), the words" or the Government" and the words, brackets and figure" or sub- section (2)", wherever they occur, shall be omitted.
