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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The Packaged Commodities (Regulation) Order, 1975

(k)"maximum permissible error" in relation to the quantity contained in an individual package, means an error, in deficiency or excess, which does not exceed,-
(i)in relation to commodities specified in the First Schedule, the limits or error specified in that Schedule];
(ii)in relation to commodities not specified in the First Schedule, the limits of error specified in the Second Schedule;