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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(ii) in The Orissa Loan Stipend Fund Rules

(ii)Loan stipend may be paid to the children of the Central Government servants serving in the administrative control of the State Government- The children of the Central Government servants serving in Railways, Income Tax Department, Post-Offices, etc., should not be given loan stipend.