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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(xvi) in The U.P. Co-operative Societies Rules, 1968

(xvi)convening of the meetings of the general body, committee of management and other sub-committees, if any notice, business and quorum for such meetings, conditions and manner of postponement and adjournment of such meetings;