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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(5)(ii) in Telangana Universities Act, 1991

(ii)to appoint the teachers of the University and above the rank of [Assistant Professors] [Substituted by Telangana Act No.18 of 2001.] on the recommendations of the Selection Committee constituted for the purpose: