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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Manipur - Subsection

Section 11(4)(b) in Manipur Rural Local Bodies Ombudsman Act, 2013

(b)any matter in respect of which an enquiry has been ordered under the Commissions of Inquiry Act, 1952 (Central Act 60 of 1952) or any matter pending before a court;