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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(4) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(4)The Academic Council shall having regard to the interest of students studying in the colleges or recognized institutions, recommend to the Vice- Chancellor the action to be taken in this behalf and the Vice-Chancellor shall, thereafter, proceed to implement the recommendations.