Delhi High Court - Orders
Omaxe Buildhome Pvt Ltd vs Ibrat Faizan on 18 August, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~87 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1196/2021 & CM APPL. 46693/2021, CM APPL.
8352/2022, CM APPL. 26100/2022, CM APPL. 26101/2022
OMAXE BUILDHOME PVT LTD ..... Petitioner
Through: Mr. A.K.Singla, Sr. Adv. with
Mr. Karanjot Singh Mainee, Ms. Shreya
Gupta, Mr. Rahul, Mr. Akshit Sachdeva,
Advs. with Mr. B. Mun, AR
versus
IBRAT FAIZAN ..... Respondent
Through: Mr. S.K. Pal, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 18.08.2022
1. Mr. A.K.Singla, learned Senior Counsel for the petitioner, has concluded his submissions.
2. Mr. Pal is on his legs.
3. For continuation of submissions, re-notify on 23rd August 2022 for disposal as part-heard.
C. HARI SHANKAR, J.
AUGUST 18, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:22.08.2022 12:16:11