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National Green Tribunal

News Item Titled "Activists Worried ... vs Department Of Rural Development And ... on 4 September, 2024

Item No.18:

              BEFORE THE NATIONAL GREEN TRIBUNAL
                   SOUTHERN ZONE, CHENNAI

                          (Through Video Conference)


                Original Application No.139 of 2024 (SZ)


IN THE MATTER OF:

     Tribunal on its own motion SUO MOTU
     based on the News Item in The Hindu,
     Chennai     edition,   Newspaper      dt:
     28.04.2024, under the caption, "Activists
     worried over garbage dumped on
     Kodaikanal ghat road".

                                       And


     Department of Rural Development & Panchayat Raj,
     Through its Principal Secretary,
     Chennai and Ors.
                                                           ...Respondent(s)

     Date of hearing: 04.09.2024.


CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



     For Applicant(s):          Suo Motu.


     For Respondent(s):        Dr. D. Shanmuganathan for R1, R2, R4 & R5.
                               Mr. S. Sai Sathya Jith for R3.


                                    Page 1 of 2
                             ORDER

1. The learned counsel appearing for the State of Tamil Nadu would seek further time to file the report.

2. Let the matter be listed on 24.09.2024.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.139/2024(SZ) 04th September, 2024. Mn.

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