National Green Tribunal
News Item Titled "Activists Worried ... vs Department Of Rural Development And ... on 4 September, 2024
Item No.18:
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Original Application No.139 of 2024 (SZ)
IN THE MATTER OF:
Tribunal on its own motion SUO MOTU
based on the News Item in The Hindu,
Chennai edition, Newspaper dt:
28.04.2024, under the caption, "Activists
worried over garbage dumped on
Kodaikanal ghat road".
And
Department of Rural Development & Panchayat Raj,
Through its Principal Secretary,
Chennai and Ors.
...Respondent(s)
Date of hearing: 04.09.2024.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Suo Motu.
For Respondent(s): Dr. D. Shanmuganathan for R1, R2, R4 & R5.
Mr. S. Sai Sathya Jith for R3.
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ORDER
1. The learned counsel appearing for the State of Tamil Nadu would seek further time to file the report.
2. Let the matter be listed on 24.09.2024.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.139/2024(SZ) 04th September, 2024. Mn.
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