Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33A(1)] [Section 33A] [Entire Act] State of Maharashtra - Subsection Section 33A(1)(a) in Maharashtra Police Act (a)holding of a performance of dance, of any kind or type, in an eating house, permit room or beer bar is prohibited;