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Delhi High Court - Orders

Emergy Enviro Pvt Ltd- Sine Iit Bombay ... vs Council For Scientific And Industrial ... on 10 July, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~29
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 13244/2022
                                                EMERGY ENVIRO PVT LTD- SINE IIT BOMBAY COMPANY
                                                                                              .....Petitioner
                                                            Through: Mr. Raghav Alok and Mr. Kumar
                                                                      Ravishankar, Advocates.

                                                                                      versus

                                                COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH &
                                                ORS.                                  .....Respondents
                                                             Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 10.07.2024

1. It is already 5:10 PM. Due to paucity of time, it is not possible to take up this matter today.

2. Re-notify on 30th September, 2024.

SANJEEV NARULA, J JULY 10, 2024 as This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/07/2024 at 01:16:45