Delhi High Court - Orders
Emergy Enviro Pvt Ltd- Sine Iit Bombay ... vs Council For Scientific And Industrial ... on 10 July, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13244/2022
EMERGY ENVIRO PVT LTD- SINE IIT BOMBAY COMPANY
.....Petitioner
Through: Mr. Raghav Alok and Mr. Kumar
Ravishankar, Advocates.
versus
COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH &
ORS. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 10.07.2024
1. It is already 5:10 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 30th September, 2024.
SANJEEV NARULA, J JULY 10, 2024 as This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/07/2024 at 01:16:45