Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 48 in Bye-Laws of the Tamil Nadu Medical Council 48. Security shall be taken from the Registrar, Clerks and Peons for such amounts as may be fixed by the Council, from time to time.
