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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(f) in Constitution of India, 1950

(f)[ that children are given opportunities and facilities to develop in a healthy manner and in conditions of freedom and dignity and that childhood and youth are protected against exploitation and against moral and material abandonment.] [Substituted by the Constitution (Forty-second Amendment) Act, 1976, Section 7, for Clause (f) (w.e.f. 3-1-1977).]