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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(5) in Punjab Rights of Persons with Disabilities Rules, 2019

(5)The non-official members of the Advisory Committee, not residing in the State capital, shall be paid daily and travelling allowances for each day of the state actual meetings at the rate admissible to a Group 'A' officer of the State Government.