Allahabad High Court
Ashish Kumar Saxena vs Union Of India & Others on 5 January, 2010
Author: Kashi Nath Pandey
Bench: Kashi Nath Pandey
Court No. - 29 Case :- WRIT - A No. - 71820 of 2009 Petitioner :- Ashish Kumar Saxena Respondent :- Union Of India & Others Petitioner Counsel :- Satish Dwivedi Respondent Counsel :- Govind Saran Hon'ble Satya Poot Mehrotra,J.
Hon'ble Kashi Nath Pandey,J.
Case called out in the revised list. None is present for the petitioner. Sri. Govind Saran, learned counsel for respondent nos. 1 to 4 is present. In the circumstances, the case is directed to be listed in the next cause list. Order Date :- 5.1.2010 Sushma