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[Cites 0, Cited by 1] [Section 88(1)] [Section 88] [Entire Act]

State of Kerala - Subsection

Section 88(1)(a) in Kerala Panchayat Raj Act, 1994

(a)In the case of a village panchayat, the Munsiff's Court having jurisdiction over the place in which the headquarters of the panchayat is located; and