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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

(1)No person shall be appointed by a Trust as an Accountant, except for short vacancies not exceeding three months, unless he possesses any of the following qualifications :-
(i)A degree in Arts or Science of a recognised Indian University and preferably in pass in the Public Examination qualifying for admission to the Establishment of Divisional Accountants. (This examination is conducted by the Bengal Engineering College, Sibley), or
(ii)Government Diplomat Accountant' Diploma, or
(iii)a higher or equivalent qualification, and has in addition passed the Departmental Examination of Accountant held by the Punjab Government.