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NCT Delhi - Section

Section 104 in The Delhi Excise Rules, 2010

104. Manner of disposal of stock of hemp drug on expiry of licence.

- If any person, who has held a licence under the rules, has in his possession, on the expiry or determination from any other cause i.e., by cancellation of his licence, any hemp drugs which he was unable to dispose of during the time when his licence was current, under the provisions of these rules to any person licensed or authorized to purchase them, he shall dispose them of in such manner as the Deputy Commissioner may direct.