Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Bhagwati Developers Pvt. Ltd vs State Of Maharashtra And 4 Ors on 30 October, 2018

Author: A. K. Menon

Bench: A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2487 OF 2018

 Jaihind Nagar Sra Chs Society                                  ....Petitioner
             V/S
 The Deputy Collector (es) And 4 Ors                         ....Respondent

WITH WRIT PETITION NO. 2712 OF 2018 Bhagwati Developers Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent Mr. Makarand Madan Kale For Petitioner Mr.Yogesh Sidram Sankpal for Respondent No. 3 and Petitioner in WP/2712/2018 Mr. Arvind Aswani i/b Mr. Jagdish G. Reddy (Aradwad) for Respondent No. 2, 4 and 5 Mr. Vijay Patil for SRA Mr. Manish Upadhye AGP for Respondent/State Mr. Zubin Behramkamdin a/w Mr. Sahil Saiyed and Mr. Mangesh Sawant i/b Arun Panicker for Respondent No. 4 in WP/2712/2018 Mr. Zubin Behramkamdin a/w Mr. Sahil Saiyed and Mr. Mangesh Sawant i/b Arun Panicker for Respondent No. 6 in WP/2487/2018 Mr. Nitin Parkhe for Respondent No. 6 in in WP/2712/2018 and Respondent No. 7 in WP/2487/2018 CORAM : A. K. MENON, J DATE : 30th October, 2018 Page 1/2 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 01:49:36 ::: P.C. :

At the request of the advocate for the Petitioner in WP/2487/2018 stand over to CMIS date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 01:49:36 :::