Bombay High Court
Bhagwati Developers Pvt. Ltd vs State Of Maharashtra And 4 Ors on 30 October, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2487 OF 2018
Jaihind Nagar Sra Chs Society ....Petitioner
V/S
The Deputy Collector (es) And 4 Ors ....Respondent
WITH WRIT PETITION NO. 2712 OF 2018 Bhagwati Developers Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent Mr. Makarand Madan Kale For Petitioner Mr.Yogesh Sidram Sankpal for Respondent No. 3 and Petitioner in WP/2712/2018 Mr. Arvind Aswani i/b Mr. Jagdish G. Reddy (Aradwad) for Respondent No. 2, 4 and 5 Mr. Vijay Patil for SRA Mr. Manish Upadhye AGP for Respondent/State Mr. Zubin Behramkamdin a/w Mr. Sahil Saiyed and Mr. Mangesh Sawant i/b Arun Panicker for Respondent No. 4 in WP/2712/2018 Mr. Zubin Behramkamdin a/w Mr. Sahil Saiyed and Mr. Mangesh Sawant i/b Arun Panicker for Respondent No. 6 in WP/2487/2018 Mr. Nitin Parkhe for Respondent No. 6 in in WP/2712/2018 and Respondent No. 7 in WP/2487/2018 CORAM : A. K. MENON, J DATE : 30th October, 2018 Page 1/2 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 01:49:36 ::: P.C. :
At the request of the advocate for the Petitioner in WP/2487/2018 stand over to CMIS date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 30/10/2018 ::: Downloaded on - 02/11/2018 01:49:36 :::