Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(7) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020 (7)The land, building and other properties of the University shall not be used forany purpose other than incidental to the objects of the University.
