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Manipur High Court

Glory Chingthiankim Sp & Anr vs The Manipur Public Service Commission ... on 4 September, 2020

Author: Ramalingam Sudhakar

Bench: Ramalingam Sudhakar

                                                                          Item No. 2
                                                      (Through Video Conferencing)

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                              W.P.(C) No. 475 of 2020


 Glory Chingthiankim SP & Anr.
                                                                      ....Petitioners
                                      - Versus -

 The Manipur Public Service Commission (MPSC) & Anr.
                                                                    ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR 04.09.2020 Mr. Julius Riamei, learned counsel appears for the petitioners. Mr. M. Rarry, learned Additional Advocate General appears for the respondents.

Notice, returnable by 25.09.2020. List the matter on 25.09.2020.

CHIEF JUSTICE bipin Yumkha Digitally by Yumkham signed m Rother Date: 2020.09.07 Rother 15:55:46 +05'30' Page 1