Section 30 in Rajasthan Animal Husbandry Service Rules, 1963
30. Confirmation.
- A probationer shall be confirmed in his appointment at the end of his period of probation, if-(a)he has passed the departmental examination, if any, completely;(b)he has passed departmental test of proficiency in Hindi; and(c)the Appointing Authority is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.
