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[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(3)(a) in Orissa Value Added Tax Act, 2004

(a)Any person, to whom a notice under this Act was issued to produce or cause to be produced any books of account or other documents, has failed to produce or cause to be produced such books of account or other documents as required by or under such notice; or