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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1) in The Statutes of the Punjabi University

(1)The University shall comprise the following Faculties, namely :-
(i)Faculty of Arts and Social Sciences;
(ii)Faculty of Physical Sciences;
(iii)Faculty of LIfe Sciences;
(iv)Faculty of Business Administration and Commerce;
(v)Faculty of Languages;
(vi)Faculty of Education;
(vii)Faculty of Fine Arts and Architecture;
(viii)Faculty of Medicine;
(ix)Faculty of Ayurvedic and Unani System of Medicine;
(x)Faculty of Dental Sciences;
(xi)Faculty of Engineering and Technology;
(xii)Faculty of Agriculture and Forestry;
(xiii)Faculty of Law;
(xiv)Faculty of Humanities and Religious Studies;
(xv)Faculty of Vocational Courses, and
(xvi)Such other Faculties as may be prescribed by the Statutes.