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State of Punjab - Section

Section 33 in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

33. Displaying of notice.

- [Section 35(2)(g)] - A notice showing the wage period and the place and time of disbursement of wages shall be displayed at the place of work and a copy thereof will be sent by the contractor to the principal employer under acknowledgement.