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State of Odisha - Section

Section 35 in The Orissa Excise (Methyl Alcohol) Rules, 1976

35. Conditions for storage.

(1)The room where methyl alcohol is stored for wholesale or retail sale under a licence shall be built of uninflammable materials.
(2)In all cases, a room wherein methyl alcohol is stored for such sale shall be ventilated so as to prevent accumulation of spirit fumes and no naked lights nor fire shall be used or kept in such room.
(3)All vessels or receptacles or containers in which methyl alcohol is stored for such sale shall be tightly closed as to prevent accumulation of spirit fumes in the room.Chapter - VII