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State of Jammu-Kashmir - Section

Section 150 in The Code of Criminal Procedure, 1989 (1933 A. D.)

150. Information of design to commit such offences.

- Every police officer receiving information of a design to commit any cognizable offence shall communicate such information to the police officer to whom he is subordinate, and to any other officer whose duty it is to prevent or to take cognizable of the commission of any such offence.