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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(c) in The Haryana Special Economic Zone Act, 2005

(c)"building" means and includes, -
(i)a house, out-home factory, offices/buildings relating to information technology, health, education, research and other social infrastructure, stable, godown, shed, hut-wall and any other structure whether of masonry, bricks, mud, wood, metal or any other material whatsoever;
(ii)a structure on wheels or simply resting on the ground without foundations;
(iii)a shop, vessel, boat, tent, van and any other structure used for human habitation or used for keeping or storing any articles or goods; and
(iv)the gardens, grounds, carriages and stables, if any, appurtenant to any building which is intended to be used for residential, industrial, commercial, institutional or any other purposes, whether in actual use or not;