Section 2(10)(j) in State Water Resources Regulatory Authority (Guidelines on Selection of Water Sources and for, ensuring availability of Water for the Water Supply Irrigation Systems) Regulations, 2018

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State of Jammu-Kashmir - Subsection

Section 2(10)(j) in State Water Resources Regulatory Authority (Guidelines on Selection of Water Sources and for, ensuring availability of Water for the Water Supply Irrigation Systems) Regulations, 2018

(j)Groundwater Sources : Numerous simple preventive measures shall be applied to protect springs, wells and aquifers from contamination. They are expressed in the following five steps :-

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State of Jammu-Kashmir - Subsection

Section 2(10)(j) in State Water Resources Regulatory Authority (Guidelines on Selection of Water Sources and for, ensuring availability of Water for the Water Supply Irrigation Systems) Regulations, 2018