Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 12 in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011 12. Orders to be signed and dated. - Every order of the Tribunal shall be in writing and signed with date by the Members constituting the Bench concerned.
