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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Tripura - Subsection

Section 12(4)(c) in The Tripura Co-operative Societies Rules, 1976

(c)four copies of the text of the bye-laws as it would stand after amendment, signed by the officers duly authorised in this behalf by the committee of the society;