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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(3)Reservation for Special Categories. - (I) Seats shall be reserved in each course of an institution for the following categories, to the extent indicated against them.
(i)Physically Handicapped (PH) - There shall be 3% (Three Percent) Horizontal reservation in each category (OC, BC.SC.ST) for Visually Handicapped/ hearing impaired/orthopaedically Handicapped (Each 1%) (One Percent) G.O.Ms.No. 109 Women Development Child Welfare and Labour department, dated 15-6-1992 and G.O.Ms.No. 339, Edn., (EC-II) Department, dated 15-12-1999)
(ii)Children of Armed Persons (CAP) - 2% (Two Percent) for the Children of armed persons i.e. Ex-Servicemen, Defence Personnel including the Children of Border Security Force and the central Reserve Police Force residing in Andhra Pradesh for a minimum period of 5 years.
Order of Priorities:Priority 1. - Children of Armed Forces personnel killed in ActionPriority 2. - Children of Armed Forces Personnel disabled in action and invalidated out from service on Medical grounds.Priority 3. - Children of Armed Forces Personnel who are in receipt of Gallantry Awards. The order of merit for consideration of the Gallantry Awards being as given below:
(i)Param Vir Chakra (ii) Ashoka Chakra (iii) Sarvotham Yudh Seva Medal (iv) Mahavir Chakra (v) Kirti Chakra (vi) Uttam Yuddh Seva Medal (vii) Vir Chakra (viii) Shourya Chakra (ix) Yuddha Seva Medal (x) Sena/Nau Sena/Vayu sena Medal (xi) Mention in Dispatches.
Priority 4. - Children of other Ex-servicemen, Servicemen.Note. - The candidates who do not come under any of the priorities 1 to 4 shall not be eligible fore consideration under this category,
(iii)National cadet Corps (NCC) - 1% (One Percent) for National Cadet Corps candidates.
The seats under NCC will be considered in the following order of priority:Priority 1. - NCC cadet participants at International level selected for the youth exchange Programme.Priority 2. - NCC cadet participants ai National level in the following order of priority: (i) Republic day camp at New Delhi (ii) All India Thai Sainik Camp. Nau Sanik Camp/Vayu Sainik Camp for Republic Day banner competition (iii) national Integration camp at A & N Islands (iv) participants of Parajumps/Skydiving/ Mountaineering at National level/Medal winners at National shooting competition with National Rifle Association/ Award winner in NCC games at National level.Priority 3. - (i) Participation of RD parade at State level.
(ii)participants of Independence Day parade at State Level.
(Priority within the selected category will be given to C.B.A certificate holders in that order)Note. - 1. If there are two or more candidates in any sub-category, the admission will be made based on the ICET rank.