Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 25(2)(v) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(v)The State Government is satisfied that granting or renewal of license to the applicant is not going to promote the interest of the producers;