Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Bihar - Subsection Section 26(1)(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (c)save as provided in these rules, the fees paid for the grant of registration certificate shall be non-refundable.