Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Jharkhand - Subsection Section 27(1) in The Bihar Children Act, 1970 (1)A Board or a children's court shall hold its sittings at such place, on such day and in such manner, as may be prescribed.
