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Delhi High Court - Orders

Kutubuddeen vs Central Reserve Police Force (Crpf) & ... on 6 May, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Sanjeev Narula, Talwant Singh

                            $~SB 1 to 6
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      CM No.38287/2021 in
                            +         W.P.(C) 10482/2016

                                      KUTUBUDDEEN                                           ..... Petitioner
                                                        Through: None.
                                                        versus
                                      CENTRAL RESERVE POLICE FORCE
                                      (CRPF) & ORS.                                   ..... Respondents
                                                        Through: Mr Vikrant N. Goyal, Adv. for UOI.
                                      W.P.(C) 4880/2019

                                      CONST. KARNJEET KUMAR                       ..... Petitioner
                                                         Through:    Ms Ankita Patnaik, Adv.
                                                         versus
                                      THE DIRECTOR GENERAL & ANR.                           ..... Respondents
                                                         Through:    Mr Ripu Daman Bhardwaj, CGSC for UOI.
                                      W.P.(C) 9160/2019 & CM No.37829/2019

                                      CONST. GAUTAM KUMAR MISHRA                           ..... Petitioner
                                                         Through:    Ms Ankita Patnaik, Adv.
                                                         versus
                                      UNION OF INDIA AND ORS.                     ..... Respondents
                                                         Through:    Mr Sanjeev Sabharwal, Sr. Govt. counsel
                                                                     with Mr Vikrant N. Goyal, Adv. for
                                                                     Respondent/UOI.
                                      W.P.(C) 9380/2019 & CM No.38633/2019

                                      CONST. VARUN KUMAR YADAV                           ..... Petitioner
                                                         Through: Ms Ankita Patnaik, Adv.
                                                         versus
                                      UNION OF INDIA AND ORS.                   ..... Respondents
                                                         Through: Mr Vikrant N. Goyal, Adv. for UOI.
                                      W.P.(C) 12973/2018

                                      CT/GD JAGANNATH MOHANTA              ..... Petitioner
                                                     Through: Ms Ankita Patnaik, Adv.
                                                     versus
                            W.P.(C) 10482/2016 & connected matters                          page 1 of 2




Signature Not Verified
Signed By:VIPIN KUMAR RAI
Signing Date:10.05.2022
13:02:40
                                       UNION OF INDIA & ORS.                           ..... Respondents
                                                         Through :        Mr Ripu Daman Bhardwaj, CGSC for UOI.
                                      W.P.(C) 12998/2018

                                      CT/GD VIMLESH KUMAR SINGH              ..... Petitioner
                                                      Through:  Ms Ankita Patnaik, Adv.
                                                      versus
                                      DIRECTOR-GENERAL, CENTRAL INDUSTRIAL
                                      SECURITY FORCE & ANR.                            ..... Respondents
                                                      Through:  Mr Ripu Daman Bhardwaj, CGSC for UOI.
                                      CORAM:
                                      HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                      HON'BLE MR. JUSTICE SANJEEV NARULA
                                      HON'BLE MR. JUSTICE TALWANT SINGH
                                                          ORDER

% 06.05.2022 [Physical Court Hearing/Hybrid Hearing (as per request]

1. List the matters on 05.08.2022.

RAJIV SHAKDHER, J SANJEEV NARULA, J TALWANT SINGH. J MAY 6, 2022/aj W.P.(C) 10482/2016 & connected matters page 2 of 2 Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:10.05.2022 13:02:40