Section 30(1)(d) in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008
(d)the power of the Institute under section 13, to specify-(i)courses and curricula for undergraduate and postgraduate studies;(ii)hold examination and grant degrees, diplomas and other academic distinctions and titles under clause (h);(iii)the professorships, readerships, lecturerships and other posts which may be instituted and persons who may be appointed to such posts under clause (i);(iv)the management of the properties of the Institute under clause (k);(v)the fees and other charges which may be demanded and received by the Institute under clause (l);