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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(5) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(5)As the head of the faculty, Dean shall be responsible for coordination of the teaching and research activities of the departments and research centres and for of the teaching and research standards. He shall also perform such other duties as may be assigned to him/her by the Director.