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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(5)(e) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(e)All sponsored children shall regularly attend formal schooling/ skill training/vocational training unless under special instances of disability or illness of the child, which shall be verified by the caseworker;