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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(1) in Adoption Regulations, 2017

(1)In case of an orphan or abandoned child, information about his adoption, including the source and circumstances in which the child was admitted into the Specialized Adoption Agency, as well as the process followed for his adoption, may be disclosed to the adoptee by the Specialized Adoption Agency or the Child Welfare Committee, as the case may be.