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Calcutta High Court (Appellete Side)

Nandigram Cooperative Marketing ... vs The State Of West Bengal & Ors on 10 May, 2023

Author: Jay Sengupta

Bench: Jay Sengupta

07 10.05.2023 NB Ct. 39 WPA 22336 of 2022 Nandigram Cooperative Marketing Society Ltd. Anr.

Vs. The State of West Bengal & Ors.

Mr. Arjun Ray Mukherjee, Ms. Debapriya Mitra.

...for the petitioners.

Mr. Susovan Sengupta, Mr. Subir Pal.

...for the State.

Written notes of submissions filed on behalf of the petitioners is taken on record.

Learned counsel appearing on behalf of the State submits that he would like to file his written notes of submissions on 16th May, 2023.

List this matter for hearing under the heading 'For Orders' on 16th May, 2023 at 2 p.m..

Urgent photostat certified copy of this order may be supplied to the parties expeditiously, if applied for.

(Jay Sengupta, J.)