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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(2) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(2)The amounts incurred by the Government for the administration of the fund shall be treated as a loan which shall be repaid from the Administrative Account.