Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(7) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013 (7)On attaining 7th year, the girl child shall be issued an Aadhaar Number, which shall be incorporated in the database.
