Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(6) in Bihar College Service Commission Act, 1976 (6)The State Government may, by notification in the Official Gazette, make rules not inconsistent with the other provisions of this Act for the smooth working of the Commission.
