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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(2)(b) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002

(b)no Ordinance shall be made-
(i)affecting the admission or enrolment of students or prescribing examinations to be recognised as equivalent to the University examinations, or
(ii)affecting the admissions, mode of appointment or duties of examiners of the conduct or standard of examination or any course of study, unless a draft of such Ordinance has been proposed by the Academic Council.