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State of Uttarakhand - Section

Section 26 in Ras Bihari Bose Subharti University Act, 2016

26. The Planning Board.

(1)The Planning Board shall be the principal planning body of the University. The Board shall ensure that the infrastructure and academic support system meets the norms of the University Grants Commission or the respective councils.
(2)The constitution of the Planning Board, term of office of its members and its other powers and duties shall be such as may be prescribed.